Citation : 2025 Latest Caselaw 2690 Chatt
Judgement Date : 26 March, 2025
Digitally HIGH COURT OF CHHATTISGARH AT BILASPUR signed by RAVVA UTTEJ Order Sheet KUMAR RAJU
CRA No. 1655 of 2019 Horil Singh Versus State of Chhattisgarh
26/03/2025 Mr. J. K. Saxena, learned counsel for the appellant.
Ms. Nandkumari Kashyap, learned Panel Lawyer for
the State.
Arguments Heard.
Reserved for Judgment.
Sd/- Sd/-
(Rajani Dubey) (Sachin Singh Rajput)
Judge Judge
U.K. Raju
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