Municipal Corporation Bilaspur vs Dushyant Singh
2025 Latest Caselaw 2667 Chatt

Chattisgarh High Court

Municipal Corporation Bilaspur vs Dushyant Singh on 25 March, 2025

ASHISH                                                    1/1

TIWARI
Digitally signed by
ASHISH TIWARI
Date: 2025.03.26
10:25:35 +0530

                               HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                      Order Sheet


                                                REVP No. 25 of 2025

                      MUNICIPAL CORPORATION BILASPUR versus DUSHYANT SINGH

                                                  REVP/272/2024



                  25/03/2025           Shri    H.B.    Agrawal,   Senior   Advocate     assisted   by

                                Ms. A. Sandhya Rao, Advocate in Rev.P. No. 25/2025 and

                                Shri Abhishek Singh, P.L. in Rev.P. No. 272/2024 for the

                                petitioner.

                                       Shri    Vinod    Kumar     Deshmukh,   Advocate      for    the

                                respondents.

Arguments heard.

Reserved for Order / judgment.

Sd/-

(Sachin Singh Rajput) Judge

Ashish