Panku Ram Komra vs State Of Chhattisgarh
2025 Latest Caselaw 2665 Chatt

Chattisgarh High Court

Panku Ram Komra vs State Of Chhattisgarh on 25 March, 2025

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                               HIGH COURT OF CHHATTISGARH AT BILASPUR


                                                   CRA No. 394 of 2019

                                    PANKU RAM KOMRA versus STATE OF CHHATTISGARH

                                                         Order Sheet


                       25.03.2025          Ms. Renu Kochar, Advocate for the appellant(s).
                                           Ms. N. K. Kashyap, P.L, learned counsel for the
                                     respondent/State.

Arguments heard. Reserved for judgment.

                                                 Sd/-                                 Sd/-
                                           ({Rajani Dubey})               ({Sachin Singh Rajput})
                                                Judge                               Judge




                        H.Ansari

HIFZURRAHMAN ANSARI