Citation : 2025 Latest Caselaw 2630 Chatt
Judgement Date : 24 March, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 1786 of 2024
RUPPET SHARMA versus STATE OF CHHATTISGARH
GOURI MUDALIAR Date:
2025.03.25 CRA/1307/2024 17:28:22 +0530
Order Sheet
24/03/2025 Shri Akhilesh Mishra, counsel for the appellant in CRA No. 1786 of 2024.
Shri Priyank Rathi, counsel for the appellant in CRA/1307/2024.
Ms. Priya Sharma, PL for the State. Arguments are heard. Reserved for judgment.
Sd/-
(Arvind Kumar Verma) Judge
gouri
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