Alim Khan vs State Of Chhattisgarh
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Chattisgarh High Court

Alim Khan vs State Of Chhattisgarh on 24 March, 2025

2025:CGHC:14065-DB

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 514 of 2024 ALIM KHAN versus STATE OF CHHATTISGARH AND ANOTHER Order Sheet

24-03-2025 Heard Mr. S.C. Verma, learned Senior Counsel with Mr. Manharan Lal Sahu, learned counsel for the appellant. Also heard Mr. Sakib Ahmed, learned Panel Lawyer, appearing for the State.

Today, this matter is listed for consideration of I.A. No.02/2024, which is an application for suspension of sentence and grant of bail to the appellant. However, with the consent of learned counsel for the parties, the matter is heard finally.

In view of above, I.A. No.02/2024 is disposed of. Judgment has been passed separately.

                                               Sd/-                                  Sd/-
                                   (Ravindra Kumar Agrawal)                     (Ramesh Sinha)
                                           Judge                                 Chief Justice

                    Aadil