Suna Ram Uikey vs State Of Chhattisgarh
2025 Latest Caselaw 2625 Chatt

Citation : 2025 Latest Caselaw 2625 Chatt
Judgement Date : 24 March, 2025

Chattisgarh High Court

Suna Ram Uikey vs State Of Chhattisgarh on 24 March, 2025

                                                          1/1




                      HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                CRA No. 1587 of 2019

                           SUNA RAM UIKEY versus STATE OF CHHATTISGARH


                                                      Order Sheet



24/03/2025

Ms. Savita Tiwari, counsel for the appellant.

Ms. M. Asha, P.L. for the State.

Arguments heard.

Reserved for judgment.

                                               Sd/-                              Sd/-

                                           (Rajani Dubey)            (Sachin Singh Rajput)
                                              Judge                             Judge




       Ruchi

RUCHI YADAV    YADAV

Download the LatestLaws.com Mobile App