Smt. Kuldeep Kosle vs Chhannulal Kosle
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Chattisgarh High Court

Smt. Kuldeep Kosle vs Chhannulal Kosle on 22 March, 2025

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        HIGH COURT OF CHHATTISGARH AT BILASPUR


                       FA(MAT) No. 49 of 2021

         SMT. KULDEEP KOSLE versus CHHANNULAL KOSLE


                             Order Sheet




22/03/2025         Ms. Sofia Khan, counsel for the appellant.

                   Mr. N. K. Malaviya, counsel for the respondent.

After hearing learned counsel for the parties, we

are inclined to explore the possibility of amicable

settlement between the parties through mediation

proceedings.

The parties may appear before this Court on 29 th

April, 2025.

List this case on 29th April, 2025.

In the meanwhile, both the parties are directed to

file their affidavits showing their income and movable

and immovable properties held by them in pursuance of

the judgment passed by the Hon'ble Supreme Court in

the case of Rajnesh Vs. Neha reported in 2021 AIR

569 SC.

                                          Sd/-                     Sd/-
                                     (Rajani Dubey)         (Sachin Singh Rajput)
                                        Judge                     Judge




       Ruchi



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