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Hemant Singh Thakur vs State Of Chhattisgarh
2025 Latest Caselaw 2599 Chatt

Citation : 2025 Latest Caselaw 2599 Chatt
Judgement Date : 22 March, 2025

Chattisgarh High Court

Hemant Singh Thakur vs State Of Chhattisgarh on 22 March, 2025

          Digitally
          signed by


                                  HIGH COURT OF CHHATTISGARH AT BILASPUR
          SOURABH
SOURABH   PATEL
PATEL     Date:
          2025.03.22
          15:55:46
          +0530



                                                      CRA No. 21 of 2014
                                      Hemant Singh Thakur versus State Of Chhattisgarh



                       22/03/2025             Mr. A.S. Rajput, Advocate for the Appellant.
                                              Mr. Vivek Mishra, P.L. for the State/Respondent.

Arguments heard. The matter is reserved for judgment.

Sd/-

(Sanjay Kumar Jaiswal) Judge

Sourabh P.

 
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