Surya Devar vs Deepesh Saini
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Chattisgarh High Court

Surya Devar vs Deepesh Saini on 20 March, 2025

                                                                 2025:CGHC:13453

                                                                              NAFR

                   HIGH COURT OF CHHATTISGARH, BILASPUR
                             CRMP No. 561 of 2021

           Surya Devar S/o Late Santosh Devar Aged About 19 Years R/o
           Tikrapara, Fingeshwar, Police Station Fingeshwar, District Gariyaband
           Chhattisgarh.
                                                              --- Petitioner(s)

                                            versus

           1 - Deepesh Saini S/o S.R. Saini Aged About 35 Years R/o Shivam
           Vatika, Mopka , Bilaspur District Bilaspur Chhattisgarh.

           2 - Vivek Pandey S/o Harishankar Pandey Aged About 35 Years R/o
           Road No. 37, Quarter No. 5 - B Sector , Bhilai, District Durg Chhattisgarh.

           3 - Station House Officer Police Station Chhura District Gariyaband
           Chhattisgarh.
           4 - State Of Chhattisgarh Through Superintendent Of Police ,
           Gariyaband, District Gariyaband Chhattisgarh..
                                                              --- Respondents

           For Petitioner              :   None.
           For Respondent Nos.1 to 2 :     Ms. Sanskrit Rara, Advocate
           For Respondent-State        :   Mr. Pranjal Shukla, PL.

Hon'ble Shri Justice Arvind Kumar Verma Order on Board 20/03/2025

1. As per report received, learned Session Judge has already passed the

final order/judgment on 28.06.2023, therefore, this petition has become

infructuous.

2. Accordingly, the petition is dismissed as having become infructuous.

CC as per rules.

Sd/-

(Arvind Kumar Verma) Judge J/-