Jsw Steel Limited vs Union Of India
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Chattisgarh High Court

Jsw Steel Limited vs Union Of India on 18 March, 2025

SOURABH PATEL

PATEL 2025.03.19 10:15:19 +0530

HIGH COURT OF CHHATTISGARH AT BILASPUR WPC No. 4817 of 2022

JSW STEEL LIMITED versus UNION OF INDIA

WPC/4819/2022

18/03/2025 Mr. Ashok Kumar Parija, Sr. Advocate with Mr. Dhananjaya Mishra, Ankit Singhal and Mr. Aman Saxena, Advocate for the Petitioner(s).

Mr. Tushar Dhar Diwan, C.G.C. for Union of India. Mr. Rahul Tamaskar, G.A. for the State. Today, Mr. Rahul Tamaskar, G.A. for the State commenced his further submission and concluded.

Mr. Ashok Kumar Parija, Sr. Advocate has also commenced his rejoinder submission on behalf of the Petitioner(s) and concluded.

Arguments heard.

Reserved for the judgment. Meanwhile, learned counsel for the parties would be at liberty to submit their written synopsis with the citations on which they relied upon by Monday i.e., 24.03.2025.

                       Sd/-                      Sd/-
              (Sanjay K. Agrawal)       (Sanjay Kumar Jaiswal)
                     Judge                      Judge

Sourabh P.