Citation : 2025 Latest Caselaw 2492 Chatt
Judgement Date : 18 March, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR Digitally signed by CRA No. 836 of 2019 RAVVA UTTEJ Uttam Sahu Versus The State of Chhattisgarh KUMAR RAJU
Order Sheets
18/03/2025 Mr. Parag Kotecha, learned counsel for the appellant.
Mr. Devesh G. Kela, learned Panel Lawyer for the
State.
Arguments Heard.
Reserved for Judgment.
Sd/- Sd/-
(Rajani Dubey) (Sachin Singh Rajput)
Judge Judge
U.K. Raju
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