Citation : 2025 Latest Caselaw 2461 Chatt
Judgement Date : 17 March, 2025
1/1
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 777 of 2019
PAWAN KUMAR versus STATE OF CHHATTISGARH
Order Sheet
17/03/2025
Mr. Rajat Agrawal, learned counsel for the appellant.
Mr. Ankur Kashyap, Dy. G. A. for the State.
Arguments heard.
Reserved for judgment.
Sd/- Sd/-
(Rajani Dubey) (Sachin Singh Rajput)
Judge Judge
Parul
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!