Suresh Kumar Thawait (Died) Through Lrs vs State Of Chhattisgarh
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Chattisgarh High Court

Suresh Kumar Thawait (Died) Through Lrs vs State Of Chhattisgarh on 17 March, 2025

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           Digitally signed
           by SIDDHANT
SIDDHANT TAMRAKAR
TAMRAKAR Date:
                                  HIGH COURT OF CHHATTISGARH AT BILASPUR
         2025.03.18
           10:17:53
           +0530




                                                    WPS No. 56 of 2017
                  Suresh Kumar Thawait (Died) Through LRs versus State Of Chhattisgarh
                                               and others


                                                        Order Sheet


    17.03.2025                        Mr. B.N. Nande, Advocate along with Ms. Sweta Bole, Advocate for

                              the petitioner.

                                      Mr. Ankur Kashyap, Dy. G.A. for the State/respondents No. 1 & 2.

Mr. Harsh Tripathi, counsel for respondents No. 3 & 4.

Pursuant to the order dated 04.03.2024, Mr. Kartikeya Goel,

Collector, Raigarh is present through video conferencing, his presence is

marked.

Mr. Goel, Collector Raigarh (C.G.) submits that he has gone through

the judgments passed by this Court in WPS No. 1596 of 2014 and WPS

No. 5051 of 2014 and case of the petitioner has also been

communicated/forwarded to the higher officials for guidance and response

would be received within a short span of time, therefore, he seeks some

time.

No objection raised from the other side.

In view of the above submissions made by Mr. Goel, he seeks and is

granted three weeks' time to receive instructions/response. He is further

directed to appear before this Court on 24th April, 2025 at 2:30 PM

through video conferencing.

List this matter on 24th April, 2025.

Sd/-

(Sachin Singh Rajput) Judge

Siddhant