The Dy. Commissioner Of Income Tax 1(1) ... vs Raipur Development Authority
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Chattisgarh High Court

The Dy. Commissioner Of Income Tax 1(1) ... vs Raipur Development Authority on 17 March, 2025

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                           HIGH COURT OF CHHATTISGARH AT BILASPUR

                                            TAXC No. 81 of 2019

                   THE DY. COMMISSIONER OF INCOME TAX 1(1) RAIPUR versus RAIPUR
                                         DEVELOPMENT AUTHORITY
                                               Order Sheet


                    17/03/2025          Mr. Amit Chaudhari, Advocate and Mr. Vijay Chawla,
                                  counsel for the appellant.

                                        Mr. Ashish Shrivastava, Sr. Advocate with Mr.
                                  Rohishek Verma, Advocate, Mr. Rahul Ambast, Advocate,
                                  Mr. Udit Khatri, Advocate and Mr. Ashutosh Shrivastava,
                                  counsel for the respondent.

Argument heard.

Reserved for judgment.

Learned counsel for the parties are at liberty to file their brief written synopsis by tomorrow.

                                              Sd/-                            Sd/-
                                    (Sanjay K. Agrawal)            (Sanjay Kumar Jaiswal)
                                           Judge                            Judge

                      H.L. Sahu