Rupsai Yadav vs State Of Chhattisgarh
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Chattisgarh High Court

Rupsai Yadav vs State Of Chhattisgarh on 11 March, 2025

                               1

                                                          Digitally
                                                          signed by
                                                          ANKIT
                                                  ANKIT KUMAR
                                                  KUMAR SINGH
                                                  SINGH Date:
                                                        2025.03.12
                                                          13:02:15
                                                          +0530




     HIGH COURT OF CHHATTISGARH AT BILASPUR


                   CRA No. 1570 of 2019

          RUPSAI YADAV versus STATE OF CHHATTISGARH

                         Order Sheet



11/03/2025

Mr. Ashok Verma with Mr. Gajendra Sahu, counsel for the appellant.

Mr. Pankaj Singh, Panel Lawyer for the State.

Argument heard.

Reserved for judgment.

                       Sd/-                         Sd/-
               (Sanjay K. Agrawal)        (Sanjay Kumar Jaiswal)
                     Judge                       Judge




  Ankit