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Raman @Vedant @Chaitanya Maharaj vs State Of Chhattisgarh
2025 Latest Caselaw 2423 Chatt

Citation : 2025 Latest Caselaw 2423 Chatt
Judgement Date : 11 March, 2025

Chattisgarh High Court

Raman @Vedant @Chaitanya Maharaj vs State Of Chhattisgarh on 11 March, 2025

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                                                              Digitally signed
                                                              by BHOLA
                                                              NATH KHATAI
                                                              Date:
                                                              2025.03.12
                                                              10:40:33 +0530




       HIGH COURT OF CHHATTISGARH AT BILASPUR

                          CRA No. 330 of 2007

    RAMAN @VEDANT @CHAITANYA MAHARAJ versus STATE OF
                          CHHATTISGARH

                              Order Sheet




11/03/2025

Mr. Varun Sharma & Mr. Aman Kesharwani, counsel for appellant.

Mr. Vivek Mishra, P.L. for State.

Arguments heard. Reserved for judgment.

Sd/-

(Sanjay Kumar Jaiswal) JUDGE

Khatai

 
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