Ramkumar Kosle vs State Of Chhattisgarh
2025 Latest Caselaw 2332 Chatt

Chattisgarh High Court

Ramkumar Kosle vs State Of Chhattisgarh on 6 March, 2025

                                                           1/1




                                HIGH COURT OF CHHATTISGARH AT BILASPUR
                                              CRA No. 1223 of 2023
ROHIT
KUMAR
CHANDRA
                                  Ramkumar Kosle Versus State of Chhattisgarh
                                                       Order Sheet
Digitally signed by
ROHIT KUMAR
CHANDRA
Date: 2025.03.07
10:09:21 +0530




                      06/03/2025         Heard Mr. Amit Kumar Sharma, learned counsel

                                   for the appellant as well as Mr. S.S. Baghel, learned

                                   Deputy Government Advocate, appearing for the

                                   State/respondent.

Today, though the matter is listed for hearing on

I.A.No.01/2023, application for suspension of sentence

and grant of bail to the appellant, however, with the

consent of learned counsel for the parties, the appeal

is heard finally.

Judgment has been passed separately.

Accordingly, I.A. No. 01/2023 stands disposed of.

                                              Sd/-                           Sd/-
                                   (Ravindra Kumar Agrawal)            (Ramesh Sinha)
                                           Judge                         Chief Justice

                      Chandra