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Chief Executive Officer vs Smt. Reena Jain
2025 Latest Caselaw 2298 Chatt

Citation : 2025 Latest Caselaw 2298 Chatt
Judgement Date : 5 March, 2025

Chattisgarh High Court

Chief Executive Officer vs Smt. Reena Jain on 5 March, 2025

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                       HIGH COURT OF CHHATTISGARH AT BILASPUR

                                           FA No. 95 of 2022

                       CHIEF EXECUTIVE OFFICER versus SMT. REENA JAIN

                                            Order on Board




05/03/2025                       Mr. H.B. Agrawal, Senior Advocate assisted by Ms. K.
                           Sandhya Rao, counsel for the appellant / defendant No. 1
                                 Mr. Ravindra Sharma & Mr. Shashi Prakash Upadhyaya,
                           counses for the respondents No. 1 to 4 / plaintiffs.

Mr. Rajeev Bharat, Govt. Advocate for the State / respondents No. 5 & 6.

Mr. Sushil Sharma, Executive Engineer & Mr. D.S. Sengar, ASR, Raipur Development Authority are also present in person.

Arguments concluded. Reserved for judgment.

Sd/-

(Naresh Kumar Chandravanshi) Judge

Amit

AMIT Digitally signed by AMIT KUMAR KUMAR DUBEY Date: 2025.03.27 DUBEY 17:16:54 +0530

 
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