Kisan Kumar vs State Of Chhattisgarh
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Chattisgarh High Court

Kisan Kumar vs State Of Chhattisgarh on 5 March, 2025

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                                                       Date:
                                                       2025.03.06
                                                       10:40:08 +0530




           HIGH COURT OF CHHATTISGARH AT BILASPUR

                          CRA No. 548 of 2009


             KISAN KUMAR versus STATE OF CHHATTISGARH



                               Order Sheet




05/03/2025

Mr. Amit Kumar Sahu, counsel for appellant.

Mr. H. A. P. S. Bhatia, P.L. for State. Arguments heard. Reserved for judgment.

Sd/-

(Sanjay Kumar Jaiswal) JUDGE

Khatai