Vijay Sidara vs Smt. Sunder Devi
2025 Latest Caselaw 2296 Chatt

Citation : 2025 Latest Caselaw 2296 Chatt
Judgement Date : 5 March, 2025

Chattisgarh High Court

Vijay Sidara vs Smt. Sunder Devi on 5 March, 2025

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        HIGH COURT OF CHHATTISGARH AT BILASPUR
                              FA No. 169 of 2022
             VIJAY SIDARA versus SMT. SUNDER DEVI

                                  Order Sheet


05.03.2025           Ms. Ratnesh Kumar Agrawal, Advocate for the appellant(s).

                     Mr. Abhyuday Singh and Mr. Abhishek Singh on behalf of Mr.

              K.P.S. Gandhi, learned counsel for the respective respondents.

Arguments heard.

Reserved for judgment.

                            Sd/-                                    Sd/-
                     ({Rajani Dubey})                     ({Sachin Singh Rajput})
                          Judge                                    Judge




 H.Ansari

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