State Of Chhattisgarh vs Vikaas Verma
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Chattisgarh High Court

State Of Chhattisgarh vs Vikaas Verma on 5 March, 2025

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                             HIGH COURT OF CHHATTISGARH AT BILASPUR
          Digitally signed
          by PRAKASH
PRAKASH   KUMAR                          ACQA No. 291 of 2017
          Date:
KUMAR     2025.03.05
          14:28:45
          +0530                   State of Chhattisgarh versus Vikaas Verma

                                                 Order Sheet



               05/03/2025           Mr. R.N. Pusty, Government Advocate for the
                              State/appellant.
                                    Mr. D.N. Prajapati, Counsel for the respondent.

Heard.

The matter is reserved for judgment.

                                             Sd/-                          Sd/-
                                    (Sanjay S. Agrawal)        (Radhakishan Agrawal)
                                          Judge                        Judge




                   Prakash