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Smt. Deepika Goyal vs Amit Kumar Agrawal
2025 Latest Caselaw 2257 Chatt

Citation : 2025 Latest Caselaw 2257 Chatt
Judgement Date : 4 March, 2025

Chattisgarh High Court

Smt. Deepika Goyal vs Amit Kumar Agrawal on 4 March, 2025

                                                 1/1




             HIGH COURT OF CHHATTISGARH AT BILASPUR

                                      FA(MAT) No. 47 of 2023


              SMT. DEEPIKA GOYAL versus AMIT KUMAR AGRAWAL



                                              Order Sheet




 04/03/2025                     Ms. Kavita Bansal, counsel for the appellant/s.
                                None for the respondent.

Arguments heard on behalf of the appellant. Reserved for judgment.

                                       Sd/-                             Sd/-
                                ( Rajani Dubey )               (Sachin Singh Rajput)
                                     Judge                            Judge




    Deepti



DEEPTI    HARIKUMAR

HARIKUMAR Date:

2025.03.04 17:11:08 +0530

 
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