State Of Chhattisgarh vs Rajpal @ Bade, And Ors
2025 Latest Caselaw 2229 Chatt

Citation : 2025 Latest Caselaw 2229 Chatt
Judgement Date : 3 March, 2025

Chattisgarh High Court

State Of Chhattisgarh vs Rajpal @ Bade, And Ors on 3 March, 2025

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                  HIGH COURT OF CHHATTISGARH AT BILASPUR

                          ACQA No. 343 of 2010

             STATE OF CHHATTISGARH versus RAJPAL @ BADE, and ORS.




03/03/2025          Mr. Sachidanand Yadav, Panel Lawyer for the
              Appellant/State.
                    Mr. Vimlesh Bajpai, Advocate for the respondents.

Arguments heard. Reserved for Judgment.

                           Sd/-                      Sd/-
                    (Sanjay S. Agrawal)       (Radhakishan Agrawal)
                          Judge                    Judge




  Akhilesh

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