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Prakash Chandra Sharma vs State Of Chhattisgarh
2025 Latest Caselaw 3337 Chatt

Citation : 2025 Latest Caselaw 3337 Chatt
Judgement Date : 27 June, 2025

Chattisgarh High Court

Prakash Chandra Sharma vs State Of Chhattisgarh on 27 June, 2025

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                         HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                       FAM No. 15 of 2020

  PRAKASH CHANDRA SHARMA versus STATE OF CHHATTISGARH


                                            FAM/16/2020,FAM/17/2020,FAM/18/2020

                                                          Order Sheet




27/06/2025                                     Mr. Sourabh Sharma, Advocate along with Mr.

                                     Sourabh Gupta, counsel for the appellant.

                                               Mr. Ajay Pandey, G.A. for the State/respondent No.1.

Mr. Animesh Tiwari, counsel for respondent No.2.

Arguments heard.

Reserved for judgment.

                                                Sd/-                               Sd/-

                                            (Rajani Dubey)           (Amitendra Kishore Prasad)
                                                 Judge                           Judge



        Ruchi

RUCHI YADAV     YADAV
 

 
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