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Baleshwar Mahanandi vs Smt. Sudema Mahanandi
2025 Latest Caselaw 3310 Chatt

Citation : 2025 Latest Caselaw 3310 Chatt
Judgement Date : 26 June, 2025

Chattisgarh High Court

Baleshwar Mahanandi vs Smt. Sudema Mahanandi on 26 June, 2025

                                                1/1
Digitally
signed
by AMIT
PATEL




                   HIGH COURT OF CHHATTISGARH AT BILASPUR


                                    FA(MAT) No. 112 of 2022

                         BALESHWAR MAHANANDI versus SMT. SUDEMA MAHANANDI


                                           Order Sheet




            26.06.2025         Mr. Arun Kumar Shukla, counsel for the appellant.
                               Mr. J. K. Saxena, counsel for the respondent.

Arguments heard. Reserved for judgment.

                                 Sd/-                            Sd/-
                            (Rajani Dubey)            (Amitendra Kishore Prasad)
                               Judge                             Judge




            AMIT PATEL
 

 
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