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Mukesh Sahare @ Devendra Rajput vs State Of Chhattisgarh
2025 Latest Caselaw 3249 Chatt

Citation : 2025 Latest Caselaw 3249 Chatt
Judgement Date : 24 June, 2025

Chattisgarh High Court

Mukesh Sahare @ Devendra Rajput vs State Of Chhattisgarh on 24 June, 2025

Digitally signed by AMIT PATEL

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 1677 of 2019

MUKESH SAHARE @ DEVENDRA RAJPUT versus STATE OF CHHATTISGARH

Order Sheet

24.06.2025 Mr. Rishi Rahul Soni, counsel for the appellant.

Ms. M. Asha, PL for the State. Arguments heard.

Reserved for judgment.

                               Sd/-                                    Sd/-
                           (Rajani Dubey)                (Amitendra Kishore Prasad)
                               Judge                               Judge




              AMIT PATEL
 

 
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