Baliram Sahu vs Smt. Triveni Bai Sahu
2025 Latest Caselaw 3247 Chatt

Chattisgarh High Court

Baliram Sahu vs Smt. Triveni Bai Sahu on 24 June, 2025

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         Digitally
                      HIGH COURT OF CHHATTISGARH AT BILASPUR
VISHAKHA signed by
BEOHAR   VISHAKHA
         BEOHAR


                                      FA(MAT) No. 97 of 2025
                        BALIRAM SAHU versus SMT. TRIVENI BAI SAHU

                                            Order Sheet


     24/06/2025              Mr. Rishi Rahul Soni, Counsel for the appellant.
                             Mr. Hemant Kesharwnai, Counsel for the respondent.

After hearing learned counsel for the parties, we are inclined to explore the possibility of amicable settlement between the parties through mediation proceedings.

The parties may appear before this Court on 25th July, 2025.

List this case on 25th July, 2025.

In the meanwhile, both the parties are directed to file their affidavits showing their income and movable and immovable properties held by them in pursuance of the judgment passed by the Hon'ble Supreme Court in the case of Rajnesh Vs. Neha reported in 2021 AIR 569 SC.

                                  Sd/-                            Sd/-
                             (Rajani Dubey)            (Amitendra Kishore Prasad)
         Vishakha
                                  Judge                        Judge