Murlidhar Verma (Dead) vs Smt. Bunda Bai Verma
2025 Latest Caselaw 3224 Chatt

Chattisgarh High Court

Murlidhar Verma (Dead) vs Smt. Bunda Bai Verma on 23 June, 2025

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                                HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                   SA No. 294 of 2011


                          MURLIDHAR VERMA (DEAD) versus SMT. BUNDA BAI VERMA

                                                      Order Sheet



                      23/06/2025           Mr. Shobhit Koshta, counsel for the appellants.

                                           Mr. H.V. Sharma, counsel for respondents No. 1 to 3.

Mr. Tarkeshwar Nande, Panel Lawyer for the State.

Arguments heard.

Reserved for judgment.

The parties may submit written synopsis within 10

days.

Sd/-

(Narendra Kumar Vyas) Judge Arun

Digitally signed by ARUN ARUN KUMAR KUMAR DEWANGAN DEWANGAN Date:

2025.06.24 10:43:02 +0530