Devendra Kumar vs Manharan Lal (Died) Through Lrs ...
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Chattisgarh High Court

Devendra Kumar vs Manharan Lal (Died) Through Lrs ... on 23 June, 2025

                               HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                 FA No. 31 of 2006

                          DEVENDRA KUMAR versus MANHARAN LAL (DIED) THROUGH LRS
                      CHANDRAHAS & OTHERS




  23.06.2025              Mr. P.N. Bharat, Sr. Advocate with Mr. Mayank Chandrakar, counsel
                      for the appellant.
                          Mr. Manoj Paranjpe, Mr. Anurag Singh and Mr. Sandeep Patel,
                      counsel for respondents No. 1(A) to 1(F).

Mr. Roop Naik and Mr. Sabyasachi Bhaduri, counsel for respondent No. 2.

Ms. Saumya Sharma, Panel Lawyer for the State. Arguments heard. Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) JUDGE KISHORE KUMAR DESHMUKH

Deshmukh