Setram Manjhwar vs State Of Chhattisgarh
2025 Latest Caselaw 3215 Chatt

Citation : 2025 Latest Caselaw 3215 Chatt
Judgement Date : 23 June, 2025

Chattisgarh High Court

Setram Manjhwar vs State Of Chhattisgarh on 23 June, 2025

Digitally signed by AMIT PATEL

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 1212 of 2019

SETRAM MANJHWAR versus STATE OF CHHATTISGARH

Order Sheet

23.06.2025 Mr. Rahul Pathak, counsel appears on behalf of Mr. Awadh Tripathi, counsel for the appellant. Ms. M. Asha, PL for the State. Arguments heard.

Reserved for judgment.

                               Sd/-                                  Sd/-
                             (Rajani Dubey)                 (Amitendra Kishore Prasad)
                                 Judge                                Judge




            AMIT PATEL

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