Citation : 2025 Latest Caselaw 3214 Chatt
Judgement Date : 23 June, 2025
Digitally signed by AMIT HIGH COURT OF CHHATTISGARH AT BILASPUR PATEL
CRA No. 256 of 2007
KOLE @ DEEMAN RATHORE versus STATE OF CHHATTISGARH
Order Sheet
23.06.2025 Mr. Achyut Tiwari, Counsel for the appellant.
Ms. Nandkumari Kashyap, PL for the State.
Appellant is present before this Court along with his counsel, let his presence be marked.
Arguments heard.
Reserved for judgment.
Sd/-
(Rajani Dubey) JUDGE
AMIT PATEL
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