Abhijeet Chakravarti vs Smt. Devyani @ Rani Chakravarti
2025 Latest Caselaw 3189 Chatt

Citation : 2025 Latest Caselaw 3189 Chatt
Judgement Date : 20 June, 2025

Chattisgarh High Court

Abhijeet Chakravarti vs Smt. Devyani @ Rani Chakravarti on 20 June, 2025

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                      HIGH COURT OF CHHATTISGARH AT BILASPUR


                                    FA(MAT) No. 234 of 2023

                     ABHIJEET CHAKRAVARTI versus SMT. DEVYANI @ RANI
            CHAKRAVARTI


                                           Order Sheet


             20.06.2025    Mr. T.K. Jha, counsel for the appellant.
                           Ms. Sangeeta Mishra, counsel for the respondent.

Arguments heard. Reserved for judgment.

                             Sd/-                                     Sd/-
                           (Rajani Dubey)                 (Amitendra Kishore Prasad)
                               Judge                                Judge




              AMIT PATEL

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