Shailesh Masih vs State Of Chhattisgarh
2025 Latest Caselaw 3187 Chatt

Citation : 2025 Latest Caselaw 3187 Chatt
Judgement Date : 20 June, 2025

Chattisgarh High Court

Shailesh Masih vs State Of Chhattisgarh on 20 June, 2025

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                  HIGH COURT OF CHHATTISGARH AT BILASPUR

                                      CRA No. 788 of 2019

                    SHAILESH MASIH versus STATE OF CHHATTISGARH


                                           Order Sheet



20/06/2025

Mr. Goutam Khetrapal, Advocate appears on behalf of

Mr. Jitendra Shrivastava, counsel for the appellant.

Mr. Devesh G. Kela, P.L. for the State.

Arguments heard.

Reserved for judgment.

                                  Sd/-                               Sd/-

                            (Rajani Dubey)             (Amitendra Kishore Prasad)
                                 Judge                             Judge




      Ruchi

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