Kamal Sharma vs State Of Chhattisgarh
2025 Latest Caselaw 3184 Chatt

Chattisgarh High Court

Kamal Sharma vs State Of Chhattisgarh on 20 June, 2025

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                                 HIGH COURT OF CHHATTISGARH AT BILASPUR

                                              WPS No. 4164 of 2019

                                    Kamal Sharma versus State of Chhattisgarh


                                                   Order Sheet



                     20/06/2025         Ms. Priyanka Rai, Advocate appears on behalf of Mr.
                                  Shashank Thakur, Advocate for the petitioners.
                                        Mr.   Amandeep     Singh,    Panel      Lawyer    for   the
                                  State/respondents No.1 & 2.

Dr. Sudeep Agrawal and Ms. Shubhi Rusia, Advocates for the respondent No.3.

Mr. Neeraj Choubey, Advocate for the respondents No.6 & 7.

Learned counsel for the parties are not ready to make their submission and even they are also not able to cite any judgment with regard to the issue.

List the case after two weeks.

Sd/-

(Naresh Kumar Chandravanshi) Judge Rukhsar

Digitally signed by RUKHSAR RUKHSAR BANO BANO Date:

2025.06.20 17:51:38 +0530