Nirmal Chand Kothari vs Bagasram Verma
2025 Latest Caselaw 3135 Chatt

Chattisgarh High Court

Nirmal Chand Kothari vs Bagasram Verma on 19 June, 2025

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ASHISH   TIWARI
TIWARI   Date:
         2025.06.20
         09:57:57
         +0530




                                     HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                           Order Sheet

                                                    ACQA No. 149 of 2019
                                   NIRMAL CHAND KOTHARI versus BAGASRAM VERMA


                      19/06/2025           Shri   Rajendral   Patel,   Advocate     appeared     on   behalf   of

                                    Shri S.S. Baghel, Advocate for the appellant.

                                           Shri Rakesh kumar Thakur, Advocate for the respondent.

On the last date of hearing, this Court issued a bailable warrant

against the respondent for his appearance before this Court today.

Shri Thakur, Advocate submits that because of unavoidable

reasons, the respondent could not appear before this Court today for

which he has moved an application for exemption from appearance.

Heard on I.A. No. 01/2025, an application for exemption from

appearance.

Not opposed by the other party.

On due consideration and the reason mentioned in the application,

the same is allowed.

Non appearance of the respondent for today is condoned.

Matter is heard.

Judgment passed separately. Sd/- Sd/-

                                                                                    (Sachin Singh Rajput)
                        Ashish                                                             Judge