Mukesh Kumar Agrawal vs Munni Devi
2025 Latest Caselaw 3132 Chatt

Chattisgarh High Court

Mukesh Kumar Agrawal vs Munni Devi on 19 June, 2025

                                                          1/1




                           HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                 FA No. 287 of 2017

                               Mukesh Kumar Agrawal versus Munni Devi & Others


                                                     Order Sheet



                    19.06.2025             Mr. Manoj Pranjpe, Advocate along with Mr.

                                  Sandeep Patel, counsel for the appellant.

                                           Mr. Vivek Tripathi, counsel for the respondent No. 1.

Mr. Kishan Lal Sahu, Government Advocate for the

State.

Mr. Sourav Agrawal, Advocate appears on behalf of

Mr. Ratnesh Kumar Agrawal, counsel for respondent No. 4.

Arguments heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) Judge Manish

Digitally signed by MANISH MANISH YADAV YADAV Date:

2025.06.20 11:03:01 +0530