Anand Kumar Trivedi vs State Of Chhattisgarh
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Chattisgarh High Court

Anand Kumar Trivedi vs State Of Chhattisgarh on 17 June, 2025

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         Digitally
VISHAKHA signed by
BEOHAR   VISHAKHA
                           HIGH COURT OF CHHATTISGARH AT BILASPUR
         BEOHAR




                                           WPS No. 5217 of 2019

                           P. GILAK RAO versus STATE OF CHHATTISGARH

                           WPS/4447/2025,WPS/5/2025,WPS/4077/2025,WPS/
                            9546/2019,WPS/2368/2025,WPS/1779/2025,WPS/
                     1718/2021,WPS/438/2020,WPS/1302/2025,WPS/561/2025,WPS/
                                         1541/2020,WPS/2220/2025


                                                Order Sheet


                     17/06/2025        Mr. Ishan Verma, Advocate along with Mr. Aditya
                                  Kumar Mishra, Ms. Madhunisha Singh, Mr. Manoj
                                  Paranjpe, Mr. Kamlesh Kumar Pandey, Mr. Udho Ram
                                  Koshaley, sssMr. G.P. Mathur on behalf of Mr. Ajay
                                  Shrivastava, Mr. Palash Agrawal, Mr. Prateek Sharma,
                                  Mr. Govind Prasad Dewangan, Mr. Akash Pandey, Mr.
                                  Khulesh Sahu, Mr. Ashutosh Trivedi, Mr. Ankit Singh,
                                  Mr. Vijay Shankar Mishra, Mr. Y.C. Sharma, Senior
                                  Advocate appears along with Mr. Sachin Nidhi, Mr.
                                  Sameer Rigri, Mr. Anjay Mishra, Mr. Zakir Anam Shah,
                                  Mr. Vishal Chandrawanshi, Ms. Pooja loniya, Ms.
                                  Meera Tiwari, Mr. Aishwarya Diwan, Counsel for the
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           respective petitioners.
                Mr. Y.S. Thakur, Addl. A.G. for the State.
                Mr. Jitendra Pali, Mr. N.K. Malviya, Mr. Neeraj
           Choubey, Mr. Vibhor Goverdhan, Mr. Prateek Singh
           Thakur, Mr. Anup Majumdar, Mr. Kanhaiya Ram Yadav,
           Mr. Dharmesh Shrivastava, Ms. Dyna Bajrang, Mr.
           Vinod K. Deshmukh, Mr. Siddhant Tiwari, Mr. Amrito
           Das, Mr. Sudeep Verma, Mr. Dashrath Prajapati, Mr.
           Alok Bakshi, Mr. Bhaskar Payashi, Mr. N. Naha Roy,
           Mr. Jameel Akhtar Lohani, Counsel for the respective
           respondents/intervenors.

Mr. Ramakant Mishra, DSG for the respondent- Union of India.

Arguments heard.

Reserved for judgment.

                Sd/-                          Sd/-
           (Rajani Dubey)            (Amitendra Kishore Prasad)
                Judge                        Judge




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