Citation : 2025 Latest Caselaw 3092 Chatt
Judgement Date : 17 June, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
FA No. 109 of 2016
Bharat Sahu versus Geeta Bai
17.06.2025 Mr. Manoj Paranjpe with Mr. Sandeep Patel, counsel for the appellant.
Mr. Vidya Bhushan Soni, counsel for respondents No. 1 to 7.
Mr. Neeraj Sharma, Dy. Advocate General for the State.
Arguments heard.
Reserved for judgment.
d/- Sd/-
(Narendra Kumar Vyas) JUDGE
KISHORE KUMAR DESHMUKH
Deshmukh
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