Jagannath Gupta vs Ramvinay Singh And Others
2025 Latest Caselaw 3071 Chatt

Citation : 2025 Latest Caselaw 3071 Chatt
Judgement Date : 16 June, 2025

Chattisgarh High Court

Jagannath Gupta vs Ramvinay Singh And Others on 16 June, 2025

                            HIGH COURT OF CHHATTISGARH AT BILASPUR

                                              SA No. 77 of 2005


                       JAGANNATH GUPTA versus RAMVINAY SINGH AND OTHERS




   16.06.2025         Mr. V.K. Pandey, counsel for the appellant.

                      Mr. Bhupendra Singh, counsel for respondent N. 1.

Mr. Pramod Shrivastava, Dy. Government Advocate for the State.

Arguments heard.

Reserved for judgment.

The parties are directed to submit their written synopsis.

d/- Sd Sd/-

(Narendra Kumar Vyas) KISHORE KUMAR DESHMUKH JUDGE

Deshmukh

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