Upanshu Sahu vs Mandeep Singh Dhillan
2025 Latest Caselaw 3020 Chatt

Chattisgarh High Court

Upanshu Sahu vs Mandeep Singh Dhillan on 12 June, 2025

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                             HIGH COURT OF CHHATTISGARH AT BILASPUR
          Digitally
          signed by
          PRAKASH
                                                MAC No. 854 of 2016
PRAKASH   KUMAR
KUMAR     Date:
          2025.06.25
                                 Hemlal versus Mandeep Singh Dhillan and Others
          17:11:25
          +0530
                                                   MAC/843/2016

                                                   Order Sheet



                 12/06/2025            Mr. A.L. Singroul, Counsel for the appellants/claimants.
                                       Mr. Saurabh Sharma, along with Mr. Saurabh Gupta,
                                 Counsel for respondent No.3 in MAC No.854 of 2016.

Mr. Animesh Pathak, Advocate on behalf of Mr. Amrito Das, Counsel for respondent No.2 in MAC No.843/2016.

Heard.

The matter is reserved for judgment.

Sd/-

(Radhakishan Agrawal) Judge

Prakash