Anis Memon vs State Of Chhattisgarh
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Chattisgarh High Court

Anis Memon vs State Of Chhattisgarh on 12 June, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 763 of 2009

ANIS MEMON versus STATE OF CHHATTISGARH Order Sheet

12/06/2025 Ms. Indira Tripathi, counsel for the appellant.

Mr. Devesh G. Kela, P.L. for the State. In compliance of this Court's order dated 01.04.2025, the appellant appeared before this Court today.

His presence be marked. With the consent of learned counsel for the parties, the matter is heard finally.

The appeal is partly allowed. Judgment dictated separately, signed and dated.

Sd/-

(Rajani Dubey)

Judge pekde