Citation : 2025 Latest Caselaw 2985 Chatt
Judgement Date : 12 June, 2025
1
2025:CGHC:23625
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 3774 of 2025
1 - Ajay Kumar Yadav S/o Shri Triloki Nath Yadav Aged About 40 Years Posted
As Teacher (L.B.), At Govt. Middle School Mudaganv, Block - Mainpur, District -
Gariyaband (C.G.)
2 - Pratap Singh Toppo S/o Shri Manuel Toppo Aged About 40 Years Posted As
Teacher (L.B.), At Govt. Middle School Sagada, Block - Mainpur, District -
Gariyaband (C.G.)
3 - Sunil Kumar Suryavanshi S/o Shri Birbal Suryavanshi Aged About 39 Years
Posted As Headmaster At Govt. Primary School Boirdih, Block - Mainpur,
District - Gariyaband (C.G.)
4 - Manohar Dhruw S/o Shri Puran Singh Dhruw Aged About 38 Years Posted
As Asst. Teacher (L.B.), At Govt. Primary School Kachharpara, Block - Mainpur,
District - Gariyaband (C.G.)
5 - Dinesh Kumar Netam S/o Shri Videshi Ram Netam Aged About 36 Years
Posted As Asst. Teacher (L.B.) At Govt. Primary School Haldipara, Block -
Mainpur, District - Gariyaband (C.G.)
6 - Peela Ram Nag S/o Shri Gulab Singh Nag Aged About 36 Years Posted As
Asst. Teacher (L.B.) At Govt. Primary School Kendukot, Block - Mainpur, District
- Gariyaband (C.G.)
7 - Santoshi Dhruw D/o Shri Shankar Lal Dhruw Aged About 36 Years Posted As
Asst. Teacher (L.B.) At Govt. S.C. Boys Ashram Dhurwagudi, Block - Mainpur,
District - Gariyaband (C.G.)
8 - Gomati Netam W/o Shri Dinesh Kumar Netam Aged About 40 Years Posted
As Asst. Teacher (L.B.) At Govt. Primary School Chacharapara, Block - Mainpur,
District - Gariyaband (C.G.)
9 - Shiwla Dhruw W/o Shri Manohar Dhruw Aged About 38 Years Posted As
Asst. Teacher (L.B.) At Govt. Primary School Kamarpara, Block - Mainpur,
District - Gariyaband (C.G.)
VEDPRAKASH
DEWANGAN
10 - Shekhar Chand Yaduvanshi S/o Shri Ghanshyam Ram Yadav Aged About
43 Years Posted As Asst. Teacher (L.B.) At Govt. Primary School Haldipara,
Digitally signed
by
VEDPRAKASH
DEWANGAN
Date: 2025.06.13
19:10:06 +0530
2
Block - Mainpur, District - Gariyaband (C.G.)
11 - Videshi Ram Netam S/o Shri Rajibo Ram Netam Aged About 58 Years
Posted As Teacher (L.B.) At Govt. Middle School Sarnabahal Block - Mainpur,
District - Gariyaband (C.G.)
12 - Punit Ram Soree S/o Shri Pavitro Soree Aged About 39 Years Posted As
Asst. Teacher (L.B.) At Govt. Primary School Sagda, Block - Mainpur, District -
Gariyaband (C.G.)
13 - Harlal Nayak S/o Shri Brijlal Nayak Aged About 43 Years Posted As
Headmaster At Govt. Primary School Jangda, Block - Mainpur, District -
Gariyaband (C.G.)
14 - Mansingh Nagesh S/o Shri Mohan Lal Nagesh Aged About 42 Years Posted
As Headmaster At Govt. Primary School Gona, Block - Mainpur, District -
Gariyaband (C.G.)
15 - Doleshwar Sahu S/o Shri Nilambar Sahu Aged About 42 Years Posted As
Headmaster At Govt. Primary School Shobha, Block - Mainpur, District -
Gariyaband (C.G.)
16 - Domar Singh Sinha S/o Shri Ganesh Ram Sinha Aged About 50 Years
Posted As Headmaster At Govt. Primary School Budgeltppa, Block - Mainpur,
District - Gariyaband (C.G.)
... Petitioner(s)
versus
1 - State Of Chhattisgarh Through The Secretary, Department Of School
Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur, District -
Raipur (C.G.)
2 - The Secretary Department Of Panchayat And Rural Development,
Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur, District - Raipur (C.G.)
3 - Director Directorate Of Public Instruction, Indrawati Bhawan, Atal Nagar,
Naya Raipur, District - Raipur (C.G.)
4 - Commissioner Cum Director Directorate Of Panchayat, Atal Nagar, Naya
Raipur, District - Raipur (C.G.)
5 - District Education Officer Gariyaband, District - Gariyaband (C.G.)
6 - Block Education Officer Mainpur, District - Gariyaband (C.G.)
7 - Chief Executive Officer Zila Panchayat Gariyaband, District - Gariyaband
(C.G.)
8 - Chief Executive Officer Janpad Panchayat Mainpur, District - Gariyaband
(C.G.)
... Respondent(s)
(Cause title taken from Case Information System)
For Petitioners : Mr. Jeet Ram Patel, Advocate
For Respondents/State : Mr. Ajit Singh, Govt. Advocate
Hon'ble Shri Justice Ravindra Kumar Agrawal
Order on Board
12/06/2025
1. The claim of the petitioners in the present petition is with regard to grant
of 1st and 2nd Kramonnati Vetanman.
2. Learned counsel for the petitioners would submit that with regard to
award of the 1st and 2nd Kramonnati Vetanman, some circular has been
issued by the respondent/State. Apart from this, Division Bench of this
Court in case of "Smt Sona Sahu v. State of Chhattisgarh and others"
in WA No. 261 of 2023 has also considered the identical issue. The
petitioners are also entitled for the 1st and 2nd Kramonnati Vetanman. He
further submits that at present, this petition may be disposed of with
liberty to the petitioners to make a representation to respondents/
competent authority in light of order passed by this Court in WA No. 261
of 2023.
3. Learned State counsel opposes the submissions made by learned
counsel for the petitioners.
4. Be that as it may, looking to the limited prayer made by the learned
counsel for petitioners, this petition, at this stage, is disposed of permitting
the petitioners to make representation raising all grounds as raised in the
writ petition to respondents/competent authority annexing all relevant
documents, and judgment of this Court passed in WA No. 261 of 2023.
On such representation being made, it is expected that the
respondents/competent authority shall consider the same in accordance
with law, considering the circular(s) issued in this regard, in light of
judgment of this Court in WA No. 261 of 2023 within further period of four
months from the date of receipt of such representation.
5. It is made clear that this Court has not expressed any opinion on merits of
the case, and it is for respondents/competent authority to consider the
claim of petitioners on its own merits.
6. With this observation, the present writ petition stand disposed of.
Sd/-
(Ravindra Kumar Agrawal) Judge ved
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