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Murlidhar Devangan vs Mohammad Taj Jhadodiya
2025 Latest Caselaw 2982 Chatt

Citation : 2025 Latest Caselaw 2982 Chatt
Judgement Date : 11 June, 2025

Chattisgarh High Court

Murlidhar Devangan vs Mohammad Taj Jhadodiya on 11 June, 2025

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                                                                     2025:CGHC:23160

                        HIGH COURT OF CHHATTISGARH AT BILASPUR


                                     ACQA No.167 of 2022

                 MURLIDHAR DEVANGAN versus MOHAMMAD TAJ JHADODIYA
                                           Order Sheet


SATISH
TUMANE
            11/06/2025         Shri Pradeep Kumar Shrivastava, Advocate appears
                         through Video Conferencing for the appellant.
                               Shri Anuj Kumar Pandey, Advocate appears on behalf
                         of Shri S.S. Baghel, counsel for the respondent.

Digitally signed by With the consent of the parties, the matter is heard SATISH TUMANE finally at the admission stage itself.

Judgment dictated in open Court, typed separately, signed and dated.

Sd/-

(Sanjay S. Agrawal) Judge

Tumane

 
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