Rameshwar Prasad Sahu vs Smt. Abha Sahu
2025 Latest Caselaw 2980 Chatt

Chattisgarh High Court

Rameshwar Prasad Sahu vs Smt. Abha Sahu on 11 June, 2025

                                                                 1




                                                                                                        NAFR

                               HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                     ACQA No. 317 of 2019


                 1 - Rameshwar Prasad Sahu S/o Late R.K. Sahu Aged About 61 Years Resident Colony,
                 Baikunthpur, District- Koriya, Chhattisgarh.
                                                                                                   ... Appellant
                                                              versus
                 1 - Smt. Abha Sahu W/o Yashwant Sahu Aged About 33 Years D/o Manharan Lal Sahu, R/o
                 New Sarkanda, Bangalipara, Gali No.3, Ward No. 56, Police Station- Sarkanda, Tahsil And
                 District- Bilaspur, Chhattisgarh.
                                                                                             ... Respondent(s)

For Appellant : Mr. D. N. Prajapati, Advocate For Respondent(s) : Mr. Sunil Otwani, Advocate along with respondent.

(Hon'ble Shri Justice Sachin Singh Rajput)

Judgment on Board

11/06/2025

1. Learned counsel for the parties submits that the parties have settled their dispute

amicably, therefore, appellant does not want to press this acquittal appeal.

2. In view of above, the present acquittal appeal is dismissed as not pressed.

Sd/-

PARUL                                                                                   (Sachin Singh Rajput)
MITTAL


                                                                                                JUDGE






                 Parul