Dhaniram Pathak vs State Of Chhattisgarh
2025 Latest Caselaw 2979 Chatt

Chattisgarh High Court

Dhaniram Pathak vs State Of Chhattisgarh on 11 June, 2025

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          Digitally signed
          by PRAKASH
                                   HIGH COURT OF CHHATTISGARH AT BILASPUR
          KUMAR
PRAKASH   Date:
KUMAR     2025.06.11
          14:32:48                                     ACQA No. 64 of 2017
          +0530
                                       Dhaniram Pathak versus State of Chhattisgarh and Others

                                                            Order Sheet


                        11/06/2025            Shri Keshav Dewangan, Counsel for the appellant.
                                              Shri   R.N.     Pusty,   Government   Advocate   for   the
                                        State/Respondent No.1.

Shri Satish Chandra Verma, Learned Senior Counsel along with Mr. Abhishek Pandey and Sajal Gupta, Counsel for Respondent Nos.2 to 8.

Heard.

Reserved for judgment.

                                                       Sd/-                            Sd/-
                                              (Sanjay S. Agrawal)             (Radhakishan Agrawal)
                                                     Judge                           Judge




                             Prakash