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Nitin Hedau vs Smt. Barkha Hedau
2025 Latest Caselaw 2963 Chatt

Citation : 2025 Latest Caselaw 2963 Chatt
Judgement Date : 10 June, 2025

Chattisgarh High Court

Nitin Hedau vs Smt. Barkha Hedau on 10 June, 2025

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VISHAKHA
BEOHAR
Digitally
signed by             HIGH COURT OF CHHATTISGARH AT BILASPUR
VISHAKHA
BEOHAR


                                       FA(MAT) No. 15 of 2025

                           NITIN HEDAU versus SMT. BARKHA HEDAU

                                             Order Sheet


    10/06/2025            Mr. Kshitij Sharma, Counsel for the appellant.
                          Mr. Kripesh G. Kela, Counsel for the respondent.

After hearing learned counsel for the parties, we are inclined to explore the possibility of amicable settlement between the parties through mediation proceedings.

The parties may appear before this Court on 16th July, 2025.

List this case on 16th July, 2025.

In the meanwhile, both the parties are directed to file their affidavits showing their income and movable and immovable properties held by them in pursuance of the judgment passed by the Hon'ble Supreme Court in the case of Rajnesh Vs. Neha reported in 2021 AIR 569 SC.

                               Sd/-                            Sd/-
                          (Rajani Dubey)          (Amitendra Kishore Prasad)
       Vishakha                Judge                           Judge
 

 
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