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Girdhar Dubey vs Smt. Anusuiya
2025 Latest Caselaw 2962 Chatt

Citation : 2025 Latest Caselaw 2962 Chatt
Judgement Date : 10 June, 2025

Chattisgarh High Court

Girdhar Dubey vs Smt. Anusuiya on 10 June, 2025

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VISHAKHA
BEOHAR
Digitally
signed by         HIGH COURT OF CHHATTISGARH AT BILASPUR
VISHAKHA
BEOHAR


                                 FA(MAT) No. 211 of 2023

                           Girdhar Dubey Versus Smt. Anusuiya

                                        Order Sheet


            10/06/2025        Mr. Vaibhav A. Goverdhan, Counsel for the

                         appellant.

                              Mr. Aishwarya Franklin, Advocate on behalf of Mr.

                         Samir Singh, Counsel for the respondent.

After hearing learned counsel for the parties, we

are inclined to explore the possibility of amicable

settlement between the parties through mediation

proceedings.

The parties may appear before this Court on 15th

July, 2025.

List this case on 15th July, 2025.

In the meanwhile, both the parties are directed to

file their affidavits showing their income and movable

and immovable properties held by them in pursuance of

the judgment passed by the Hon'ble Supreme Court in

the case of Rajnesh Vs. Neha reported in 2021 AIR

569 SC.

                Sd/-                       Sd/-

           (Rajani Dubey)           (Amitendra Kishore Prasad)

                Judge                             Judge




Vishakha
 

 
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