Balluram Sahu vs State Of Chhattisgarh
2025 Latest Caselaw 2961 Chatt

Chattisgarh High Court

Balluram Sahu vs State Of Chhattisgarh on 10 June, 2025

                                                                  SAURABH YADAV
                                                                  YADAV   Date:
                                                                          2025.06.11
                                                                          14:09:13
                                                                          +0530




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             HIGH COURT OF CHHATTISGARH AT BILASPUR


                           CRR No. 459 of 2011

             Balluram Sahu Versus State of Chhattisgarh



10.06.2025

Mr. S.P. Sahu, Counsel for the applicant.

Mr. Sachidanand Yadav, P.L. for the State.

Pursuant to bailable warrant issued against the

applicant vide order dated 02.04.2025, the applicant is

present before this Court today, along with his counsel. His

presence is marked.

With the consent of the parties, the matter is heard

finally.

Judgment passed separately.

Signed and dated.

Sd/-

(Radhakishan Agrawal) JUDGE Saurabh