Citation : 2025 Latest Caselaw 2956 Chatt
Judgement Date : 10 June, 2025
Digitally signed by AMIT PATEL
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 1448 of 2019
PYARI KAUSHIK versus STATE OF CHHATTISGARH
Order Sheet
10.06.2025 Mr. Vaibhav A. Goverdhan, counsel for the appellant.
Mr. Abhishek Singh, PL for the State. Arguments heard.
Reserved for judgment.
Sd/- Sd/-
(Rajani Dubey) (Amitendra Kishore Prasad)
Judge Judge
AMIT PATEL
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!