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State Of Chhattisgarh vs Pushparaj Singh @ Ghanshyam
2025 Latest Caselaw 885 Chatt

Citation : 2025 Latest Caselaw 885 Chatt
Judgement Date : 31 July, 2025

Chattisgarh High Court

State Of Chhattisgarh vs Pushparaj Singh @ Ghanshyam on 31 July, 2025

                                   1




                 HIGH COURT OF CHHATTISGARH AT BILASPUR

                         ACQA No. 268 of 2017

     State of Chhattisgarh versus Pushparaj Singh @ Ghanshyam




31/07/2025         Mr.   Arpit   Agrawal,   Panel   Lawyer   for   the

             Appellant/State.

                   Ms. Komal Yadav, Advocate for the respondent.

Arguments heard.

Reserved for Judgment.

                         Sd/-                      Sd/-
                   (Sanjay S. Agrawal)       (Radhakishan Agrawal)
                         Judge                    Judge




  Akhilesh
 

 
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